B.C.PATEL

219 recorded High Court judgment(s) · 1996–2001

Courts

Gujarat High Court

219

38-RULE ABSOLUTE/ALLOWED @ FH	95
39-RULE DISCHARGED/DISMISSED @ FH	56
42-RULE DISCHARGED @ FH	31
46-ANY OTHER MODE @ FH	15
26-DISMISSED @ ADM.STAGE	9
40-WITHDRAWN @ FH	4
43-DISMISSED FOR DEFAULT @ FH	3
27-WITHDRAWN @ ADM.STAGE	3

KARANSINH FATEHSINH GOHIL v. COMMISSIONER OF POLICE — Gujarat High Court (2001-03-09)
G S R T C v. RAMSINH BABABHAI ZALA — Gujarat High Court (2001-03-09)
KIRITBHAI C PATEL HEIRS OF CHADUBHAI M PATEL v. GIRDHARBHAI N BAROT — Gujarat High Court (2001-03-09)
G M DWIVEDI v. STATE OF GUJARAT — Gujarat High Court (2001-03-02)
HANUMANTRAO V WAGH v. BARODA MUNICIPAL CORPORATION — Gujarat High Court (2001-02-23)
DUMIYANI GRAM PANCHAYAT v. RATHOD BABULAL RAMJIBHAI — Gujarat High Court (2001-02-23)
GUJARAT RAJYA SAHAKARI JAMIN VIKAS LTD EMPLOYEES MAZ. SABHA v. GUJARAT STATE CO-OP LAND DEVELOPMENT BANK LTD — Gujarat High Court (2001-02-23)
JJ BHAVSAR v. . — Gujarat High Court (2001-02-23)
DIVISIONAL CONTROLLER v. ISHAKBHAI A MUNSHI — Gujarat High Court (2001-02-16)
B V CHAVDA v. STATE OF GUJARAT — Gujarat High Court (2001-02-16)