LexB. C. KANDPAL
4,005 recorded High Court judgment(s) · 1950–2010
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 4005 |
Disposal nature
| DISPOSED | 3918 |
| DISMISSED | 39 |
| ALLOWED | 30 |
| REJECTED | 8 |
| GRANTED | 6 |
| PARTLY ALLOWED | 2 |
| ABATED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- SMT. USHA SHARMA and ORS. v. STATE and ANR. — Uttarakhand High Court (2010-08-16)
- SHRI CHANDRA BHAN and OTHERS v. RAM RATTAN CHHABRA and OTHERS — Uttarakhand High Court (2010-08-13)
- STATE OF UTTARAKHAND v. LAXMAN SINGH — Uttarakhand High Court (2010-08-10)
- AFTAB v. STATE OF UTTARAKHAND AND ORS — Uttarakhand High Court (2010-08-10)
- SANJAY KUMAR and ANOTHER v. UNION OF INDIA and OTHERS — Uttarakhand High Court (2010-08-06)
- SMT. REKHA RANI AND ANR v. STATE OF UTTARAKHAND AND ORS — Uttarakhand High Court (2010-08-05)
- NOOR JAHAN v. STATE OF UTTARAKHAND AND ORS — Uttarakhand High Court (2010-08-04)
- SOBAN SINGH and OTHERS v. STATE — Uttarakhand High Court (2010-08-04)
- MANJU @ MOHSEENA AND ANR v. STATE OF UTTARAKAHND AND ORS — Uttarakhand High Court (2010-08-03)
- SAHEZAD @ AZAD v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-08-02)