B. BHATTACHARJEE, . SANJIB BANERJEE, (FORMER)

43 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• IKNASIUS NONGSIANG v. STATE OF MEGHALAYA AND 2 OTHERS — Meghalaya High Court (2023-10-31)
• THOMAS PASSAH v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2023-10-19)
• THOMBOR SHADAP v. STATE OF MEGHALAYA AND ANOTHER. — Meghalaya High Court (2023-10-18)
• M/S/MEGHALAYA FEED PRODUCTS. v. UNION OF INDIA AND 4 OTHERS — Meghalaya High Court (2023-10-13)
• MEGHALAYA FEED PRODUCTS v. UNION OF INDIA AND 4 OTHERS — Meghalaya High Court (2023-10-13)
• LARISHA SHABONG v. STATE OF MEGHALAYA AND 4 OTHERS — Meghalaya High Court (2023-10-12)
• LARISHA SHABONG v. STATE OF MEGHALAYA AND 4 OTHERS. — Meghalaya High Court (2023-10-12)
• BIPLOB HALDAR v. UNION OF INDIA (CUSTOMS) — Meghalaya High Court (2023-10-03)
• A.H. HAZARIKA v. STATE OF MEGHALAYA AND 6 ORS. — Meghalaya High Court (2023-10-03)
• BANTEILANG SOHSHANG v. STATE OF MEGHALAYA AND 2 OTHERS — Meghalaya High Court (2023-10-03)