B. BHATTACHARJEE

518 recorded High Court judgment(s) · 2023–2026

Courts

Meghalaya High Court

518

Disposed Off	240
Withdrawn	144
Dismissed	52
Allowed	28
Dissmiss For Default/Non-Prosecution	21
Infractous	14
Closed	9
Rejected	5

ELRICK BAREH v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-03)
PRADYUMNA KUMAR BORAH v. STATE OF MEGHALYA AND 7 OTHERS — Meghalaya High Court (2026-06-03)
THE STATE OF MEGHALAYA AND ANR. v. KHASI HILLS ARCHERY SPORTS INSTITUTE(KHASI) — Meghalaya High Court (2026-05-22)
STATE OF MEGHALAYA AND ANR. v. KHASI HILLS ARCHERY SPORTS INSTITUTE (KHASI) AND 3 ORS — Meghalaya High Court (2026-05-22)
RT.REVD.Dr.MICHEAL HERENZ v. ARCHIBALD S.KHARPURI AND ORS — Meghalaya High Court (2026-05-20)
VOLUNTARY ASSOCIATION FOR SOCIAL UPLIFTMENT (VASU) v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2026-05-18)
STATE OF MEGHALAYA v. RAJU HAZARIKA — Meghalaya High Court (2026-05-15)
BANKYNSHANLANG JANA NONGBET v. MANGKARA KHARKONGOR — Meghalaya High Court (2026-05-15)
BANKYRSHANLANG JANA NONGBET v. MANGKARA KHARKONGOR — Meghalaya High Court (2026-05-15)
RUPAK PAUL v. THE STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-05-15)