LexB. B. MANGALMURTI
137 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 137 |
Disposal nature
| Disposed Off | 60 |
| Dismissed | 29 |
| Allowed | 15 |
| Dismissed As Not Pressed | 14 |
| Abated | 7 |
| Dissmiss For Default/Non-Prosecution | 6 |
| Dismissed as Withdrawn | 3 |
| Disposed Off as Not Pressed | 2 |
Recent judgments
- COMMISSIONER OF INCOME TAX CE v. M/S PRINCE SANITARY HOME — Jharkhand High Court (2019-05-18)
- ROHAN THAKUR v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2019-05-18)
- COMMISSIONER OF INCOME TAX CE v. M/S PRINCE SANITARY HOME — Jharkhand High Court (2019-05-18)
- PARAS NATH MUNDA v. SHIV DAYAL SAHU AND ORS — Jharkhand High Court (2019-05-18)
- COMMISSIONER OF INCOME TAX CE v. M/S PRINCE SANITARY HOME — Jharkhand High Court (2019-05-18)
- MS RANI SATI RICE MILLS THROUGH ITS PROPRIETOR MUKESH KUMAR GADDHYAN v. JHARKHAND URJA VIKAS NIGAM LIMITED THROUGH ITS CHAIRMAN AND ORS — Jharkhand High Court (2019-05-01)
- BIRENDRA KUMAR SINHA v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY AND ORS — Jharkhand High Court (2019-04-23)
- GORAKH NATH PANDEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-04-12)
- BASANT KUMAR SAHU v. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2019-04-12)
- DR ARUN KUMAR SINGH v. RAJENDRA INSTITUTE OF MEDICAL SCIENCE REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER CUM DIRECTOR — Jharkhand High Court (2019-02-14)