LexB. B. MANGALMURTI
2,292 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 2292 |
Disposal nature
| Allowed | 694 |
| Bail | 443 |
| Dismissed | 273 |
| Disposed Off | 180 |
| Dismissed as Withdrawn | 168 |
| Infractous | 135 |
| Withdrawn | 119 |
| Dissmiss For Default/Non-Prosecution | 70 |
Recent judgments
- SHEKHAR CHANDRA SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-05-29)
- DIRGDEO PASWAN ALIAS GORILA ALIAS DRIGHDEO PASWAN ALIAS GURILA JEE v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-05-29)
- KUNDAN SAH v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-05-29)
- AMRENDRA KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-05-29)
- HABIL KANDULNA v. THE STATE OF JHARKHAND — Jharkhand High Court (2020-05-28)
- RITA DEVI AND ORS v. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL SERVICE OFFICE AND ORS — Jharkhand High Court (2020-05-28)
- MS JAI MAA DURGA STONE CHIPS I C DINESH MEHTA v. RITA DEVI AND ORS — Jharkhand High Court (2020-05-28)
- Bhondiya Ram And Anr v. Sri Manoj Kumar Agrawal And Ors — Jharkhand High Court (2020-05-28)
- THE ORIENTAL INSURANCE CO LTD THROUGH ITS SENIOR DIVISIONAL MANAGER v. ANURADHA MAKAN AND ORS — Jharkhand High Court (2020-05-28)
- THE NATIONAL INSURANCE COMPANY LIMITED v. MANTU MAHATO AND ORS — Jharkhand High Court (2020-05-28)