B.AMIT STHALEKAR,. Y. K. SRIVASTAVA
91 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 91 |
Disposal nature
| Dismissed on merits | 38 |
| Disposed off/Decided on merits | 33 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 18 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- M/S PEETHAMBRA GRANITE PRIVATE LTD. v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2020-02-18)
- M/S SWAMI GRANITE PRIVATE LTD. v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2020-02-18)
- SMT. GAJENDRA RAJA v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2020-02-18)
- SMT. NEHA SHARMA v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2020-02-18)
- ATUL SHARMA v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2020-02-18)
- SHASHI BHUSHAN SINGH BUNDELA v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2020-02-18)
- M/S KALINDI BRIGHT STEELS and TUBES LIMITED and ANOTHER v. GHAZIABAD DEVELOPMENT AUTHORITY and 2 OTHERS — Allahabad High Court (2019-05-31)
- JAYPATTI DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-20)
- GAYTRI DUBEY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-20)
- SMT. RAGINI RAI v. UNION OF INDIA THRU SECY. AND OTHERS — Allahabad High Court (2019-05-20)
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