B.AMIT STHALEKAR,SURYA PRAKASH KESARWANI
107 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 107 |
Disposal nature
| Dismissed on merits | 36 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 34 |
| Disposed off/Decided on merits | 31 |
| Allowed/Partly Allowed on merits | 5 |
| Reference Disposed off | 1 |
Recent judgments
- KRISHNA KANT GUPTA AND 5 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-12-14)
- JAFAR AHAMAD KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-14)
- NIRMALA DEVI v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-10-27)
- ALLAHABAD GYMKHANA CLUB v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-10-27)
- DHIRAJ KUMAR PRAJAPATI v. KHADI GRAMODYOG, COMMISSION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-10-27)
- NIRMALA DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-27)
- ALLAHABAD GYMKHANA CLUB v. STATE OF U.P. THRU SECY. MIN. OF URBAN PLANNING and ORS. — Allahabad High Court (2018-10-27)
- CHANDRA BHAN VERMA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-10-27)
- VINOD KUMAR CHAUHAN v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-10-27)
- JAGDAMBA PANDEY v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-10-27)
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