LexB.AMIT STHALEKAR,SURESH KUMAR GUPTA
22 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Disposed off/Decided on merits | 12 |
| Dismissed on merits | 8 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
Recent judgments
- SULTAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- MRIDUL SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- SANDEEP PATEL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- MANOJ v. STATE OF U.P. — Allahabad High Court (2020-02-03)
- RAJU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- MD. USMAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- SURYODAYA KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-03)
- PARVEJ v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-02-03)
- KANPUR CABLE COMMUNICATION (K.C.C) AND ANOTHER v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2019-03-13)
- PUSHPA SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-01-22)