B.AMIT STHALEKAR,SHEKHAR KUMAR YADAV

368 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

368

Disposed off/Decided on merits	245
Dismissed on merits	75
Allowed/Partly Allowed on merits	24
Dismiss other than merit(DD/Non Prosec./Abated)	22
Reference Disposed off	2

RAVI AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2020-12-09)
VIRENDRA KUMAR JAISWAL v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-11-17)
ABHISHEK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-17)
VIPIN KUMAR AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-17)
ANSHU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-17)
CHHOTAK AND 6 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-11-17)
MAHESH v. State of U.P. — Allahabad High Court (2020-11-03)
SANDEEP @ CHUMMI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-02)
SANDEEP SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-02)
ALOK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-02)