B.AMIT STHALEKAR,SHAMIM AHMED
115 recorded High Court judgment(s) · 2020–2020
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| Allahabad High Court | 115 |
Disposal nature
| Disposed off/Decided on merits | 82 |
| Dismissed on merits | 19 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 13 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- DHEERAJ AGARWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-18)
- RATNESH KUMAR AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-18)
- BHAVYA SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-18)
- ANJALI NISHAD @ ANJALI PANDEY @ SHRUTI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-18)
- SANDEEP SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-18)
- ABHISHEK PANDEY (MINOR) v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-18)
- MANVENDRA YADAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-18)
- JAGAT SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-18)
- ANIL KUMAR YADAV AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-09-18)
- SARVESH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-18)
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