B.AMIT STHALEKAR,RAJIV JOSHI

25 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	12
Dismissed on merits	8
Dismiss other than merit(DD/Non Prosec./Abated)	4
Allowed/Partly Allowed on merits	1

SADHNA BHADAURIA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
RAM LAKHAN AND 3 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-11-02)
AJAB SINGH v. COLLECTOR, GAUTAM BUDH NAGAR AND 2 OTHERS — Allahabad High Court (2018-11-02)
SURENDRA SINGH (SINCE DECEASED) v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-11-02)
SURENDRA SINGH CHAUHAN v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-11-02)
M/S PRABHURAJ BUILDSTATE PROJECTS PVT. LTD. v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2018-11-02)
OM PRAKASH AGRAHARI AND 3 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-11-02)
SURESH PAL SHARMA v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-11-02)
SHANKAR PRASAD JAISWAL v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-11-01)
M/S POLE-ADS ADVERTISING (P) LTD. v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-11-01)