LexB.AMIT STHALEKAR,RAJ BEER SINGH
27 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 27 |
Disposal nature
| Disposed off/Decided on merits | 18 |
| Dismissed on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- SMT. KRIPA DUBEY AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-27)
- SHIV PRATAP AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-27)
- SHAHRUKH ALIAS NADEEM ABBAS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)
- SHIV SHANKAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)
- RAJNISH AGRAWAL AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)
- SAROJ AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)
- SMT. PREMWATI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)
- ALOK TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)
- ABHAY RAJ PAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)
- TABAREZ SIMNANI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-27)