LexB.AMIT STHALEKAR,PIYUSH AGRAWAL
727 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 727 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 269 |
| Disposed off/Decided on merits | 244 |
| Dismissed on merits | 152 |
| Allowed/Partly Allowed on merits | 61 |
| Reference Disposed off | 1 |
Recent judgments
- IMAMUDDIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-05-20)
- YUNUS AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-05-20)
- AYUB AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-05-20)
- KHUSHI MOHAMMAD AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-05-20)
- SHAMSHAD ALI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-05-20)
- YUNUS AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-20)
- SURENDRA HARIZAN and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-12-06)
- BHANU PRATAP SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-08-22)
- OM PRAKASH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
- RUBINA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)