LexB.AMIT STHALEKAR,MANJU RANI CHAUHAN
287 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 287 |
Disposal nature
| Disposed off/Decided on merits | 109 |
| Dismissed on merits | 91 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 72 |
| Allowed/Partly Allowed on merits | 15 |
Recent judgments
- MEENA ANIL JAIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-14)
- ASHOK KUMAR BHATIA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-14)
- ASHOK KUMAR BHATIA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-14)
- RAJENDRA JAIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-14)
- PRAVEEN SINGH @ PRAVEEN KUMAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-14)
- SMT. RENU SHARMA v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2019-03-14)
- M/S MADHAV PRASAD SITA RAM v. STATE OF U.P. and 5 OTHERS — Allahabad High Court (2019-02-15)
- M/S MADHAV PRASAD SITA RAM THRU ITS PROP. G.C. GUPTA v. STATE OF U.P. and 5 OTHERS — Allahabad High Court (2019-02-15)
- SMT. BINDU DEVI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-02-15)
- M/S SAINOV SPIRITS PVT. LTD. v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-02-15)