B.AMIT STHALEKAR,JAYANT BANERJI

535 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

535

Disposed off/Decided on merits	219
Dismissed on merits	179
Dismiss other than merit(DD/Non Prosec./Abated)	101
Allowed/Partly Allowed on merits	36

SHRI COL. HITESH LAV v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-03-08)
DR. RAM PAL SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-12-13)
PREM SAGAR DWIVEDI v. STATE BANK OF INDIA AND 3 OTHERS — Allahabad High Court (2018-12-13)
DR. DINESH KUMAR KESARWANI v. UNION OF INDIA and AND 2 ORS. — Allahabad High Court (2018-12-13)
K. RAGUPATHI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-12-07)
RAJENDRA BAITHA v. APPELLATE AUTHORITY/DIRECTOR AND 2 OTHERS — Allahabad High Court (2018-12-07)
SUNIL KUMAR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-11-02)
DR. NARENDRA SHANKAR TRIPATHI v. BANARAS HINDU UNIVERSITY THRU V.C. and 7 OTHERS — Allahabad High Court (2018-11-02)
SHAILENDRA BAHADUR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-11-02)
TANVEER AHMAD KHAN v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-11-02)