LexB.AMIT STHALEKAR
1,726 recorded High Court judgment(s) · 2013–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1726 |
Disposal nature
| Disposed off/Decided on merits | 643 |
| Dismissed on merits | 389 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 360 |
| Allowed/Partly Allowed on merits | 322 |
| (unspecified) | 9 |
| Reference Disposed off | 2 |
| Cases not falling above | 1 |
Recent judgments
- LALLU NAT v. STATE OF U.P. — Allahabad High Court (2020-10-08)
- PAPPU @ MUSHARRAF v. STATE OF U.P. — Allahabad High Court (2020-09-28)
- SATISH v. STATE OF U.P. — Allahabad High Court (2020-03-04)
- KISHANPAL SINGH v. State of U.P. — Allahabad High Court (2020-02-24)
- RAJ KUMAR v. State of U.P. — Allahabad High Court (2020-01-10)
- MAHESH DOM v. State of U.P. — Allahabad High Court (2020-01-10)
- SMT. MITHLESH RAJA AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-12-10)
- VIJAY KUMAR RAI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-10)
- SMT. RANJANA SHUKLA AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-12-10)
- RATNESH @ LAVKUSH GAUTAM AND 9 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-10)