B.AMIT STHALEKAR,ANIL KUMAR -IX

36 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	25
Dismissed on merits	10
Allowed/Partly Allowed on merits	1

JAGDISH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-11)
RAJNEESH AND 4 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-04-11)
AMIT MEENA @ AMIT KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-11)
ANIL RANA @ BABLOO v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
BILAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
IKBAL AHMAD AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
UZMA v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-04-11)
SUNIL RAJBHAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-09)
EKANSH DUBEY AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-09)
NEHA KUMARI AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-09)