LexB.AMIT STHALEKAR,ALI ZAMIN
166 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 166 |
Disposal nature
| Dismissed on merits | 76 |
| Disposed off/Decided on merits | 65 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 19 |
| Allowed/Partly Allowed on merits | 6 |
Recent judgments
- MANI RAM AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- TAHAJIB AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- SAURABH YADAV AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
- MURARI LAL AGARWAL AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- BABAR MEHDI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- CHHANGERAM AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
- SACHCHIDANAND SHARMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
- AMIT KUMAR CHANDEL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- MANOJ KUMAR SHAKYA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
- DIWARI LAL and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-05-20)