LexB.AMIT STHALEKAR,AJIT SINGH
27 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 27 |
Disposal nature
| Disposed off/Decided on merits | 10 |
| Dismissed on merits | 8 |
| Allowed/Partly Allowed on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- SMT. RAM DULARI v. State of U.P. — Allahabad High Court (2022-09-01)
- VIKAS YADAV v. State of U.P. — Allahabad High Court (2022-08-10)
- KHALID @ KHALID QURAISHI v. State of U.P. AND 10 OTHERS — Allahabad High Court (2020-02-18)
- MOHD AFAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- SMT. MENKA KUMARI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- RAGHVENDRA GUPTA (MINOR) AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- KHURSHEED AHMAD AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-02-18)
- ANIL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- SMT. KHAIRUN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- SMT. SUNITA @ NOORBNAO @ ZOYA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)