B.A.PATIL,BELLUNKE.A.S

82 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SHRI.SHARANAGOUDA MARIGOUDA v. THE PRESIDENT — Karnataka High Court (2019-07-31)
• SMT. SINDHU @ SINDHUMATI W/O ANDANAPPA v. MENDE BAZARANNA S/O CHINA AYYANNA — Karnataka High Court (2019-07-25)
• THE KARNATAKA STATE FINANCIAL CORPORATION, v. SHRI. ARAVIND RAMACHANDRA ANEGUNDI, — Karnataka High Court (2019-07-25)
• SANJEEV S/O HANAMANTHAPPA RANJANGI v. S MOHAMMAD ALEE — Karnataka High Court (2019-07-25)
• THE KARNATAKA STATE FINANCIAL CORPORATION, v. SHRI. ARAVIND RAMACHANDRA ANEGUNDI, — Karnataka High Court (2019-07-25)
• KORACHARA NAGESH @ NAGAPPA S/O ERANNA v. STATE OF KARNATAKA — Karnataka High Court (2019-07-25)
• MANASA @ SARITHA W/O YUVARAJ KATTEKAR v. YUVARAJ S/O CHANDRAPPA KATTEKAR — Karnataka High Court (2019-07-25)
• THE REGIONAL MANAGER APSRTC, v. SMT.SINDHU @ SINDHUMATI — Karnataka High Court (2019-07-25)
• THE DIVISIONAL MANAGER, v. PREETI W/O. APPASAB SHIRAHATTI, — Karnataka High Court (2019-07-24)
• DHANAPAL S/O APPANNA SHIRAHATTI v. RAFIQ SAYYAD MULLA — Karnataka High Court (2019-07-24)