B.A.PATIL,ANAND BYRAREDDY

32 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• H N SUJATHA W/O B M PRAVEEN KUMAR v. ANJUM S/O BABAJAN — Karnataka High Court (2017-01-06)
• SMT SUKANYA W/O LATE MANCHE GOWDA v. BETTEGOWDA S/O CHALUVEGOWDA — Karnataka High Court (2017-01-05)
• PRAVEEN KUMAR SHETTY v. MUMTAZ BANU — Karnataka High Court (2017-01-05)
• REVANNA v. SUKANYA — Karnataka High Court (2017-01-05)
• THE BRANCH MANAGER v. PRAVEEN KUMAR SHETTY S/O SHANKAR SHETTY — Karnataka High Court (2017-01-05)
• SATISHA v. BETTEGOWDA — Karnataka High Court (2017-01-05)
• ROYAL SUNDARAM ALIANCE v. MR DORAIRAJ PILLAY — Karnataka High Court (2017-01-03)
• MR DORAIRAJ PILLAY v. ROYAL SUNDARAM ALLIANCE CO.LTD — Karnataka High Court (2017-01-03)
• THE LEGAL MANAGER v. SRIVALLI BHOGARAJU — Karnataka High Court (2017-01-03)
• SMT SRIVALLI BHOGARAJU v. SMT MAMATHA MANJUNATH — Karnataka High Court (2017-01-03)