LexB.A.PATIL
8,414 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 8414 |
Disposal nature
| DISMISSED | 3261 |
| ALLOWED | 3151 |
| Partly Allowed | 839 |
| DISPOSED | 647 |
| Dismissed for Non-Prosecution | 187 |
| ALLOWED AND REMANDED | 125 |
| Converted | 86 |
| IA/Memo/VK/OP in disposal | 69 |
Recent judgments
- DR. APPAJI GOWDA, M.S v. STATE OF KARNATAKA — Karnataka High Court (2021-01-18)
- DR M G GOPAL v. STATE BY CENTRAL POLICE — Karnataka High Court (2021-01-18)
- MR.MANJESH @ MANJA v. STATE OF KARNATAKA — Karnataka High Court (2021-01-18)
- S S PANCHAKSHARAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-01-18)
- ASHOK B N v. STATE OF KARNATAKA — Karnataka High Court (2021-01-16)
- THE STATE OF KARNATAKA v. SRI SIDDALINGAPPA — Karnataka High Court (2021-01-16)
- APPU @ ANIL KUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-01-16)
- PRABHU @ BHAJANTHRI v. STATE OF KARNATAKA — Karnataka High Court (2021-01-16)
- SRI SYED MOHAMMED SHADAB v. STATE OF KARNATAKA — Karnataka High Court (2021-01-16)
- SYED AYAZ v. STATE OF KARNATAKA — Karnataka High Court (2021-01-16)