LexAVNISH SAXENA
90 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 90 |
Disposal nature
| (unspecified) | 89 |
| Allowed/Partly Allowed on merits/Granted | 1 |
Recent judgments
- HETRAM AND OTHERS v. STATE OF U.P. — Allahabad High Court (2026-05-06)
- MUKESH KUMAR @ RAMESH KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- ISTAKHAR @ TARO AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- IKRAM @ KALE v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- SANDEEP KUMAR @ SANDHA v. STATE OF U.P. — Allahabad High Court (2026-05-06)
- ASIF v. STATE OF U.P. — Allahabad High Court (2026-05-06)
- RAVINDRA KUMAR NIRMAL v. STATE OF U.P. — Allahabad High Court (2026-05-06)
- BIDURA DIGAL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- SHAJIYA PARVEEN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- MOHD KADIR v. STATE OF U.P. — Allahabad High Court (2026-05-06)