AVNEESH JHINGAN,UMA SHANKER VYAS

112 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• M/S RAJ ENTERPRISES v. UNION OF INDIA — Rajasthan High Court (2024-11-14)
• MANJU SHARMA W/O DR. SAMIN KUMAR SHARMA v. INCOME TAX OFFICER — Rajasthan High Court (2024-11-14)
• COMMISSIONER OF INCOME TAX (EXEMPTIONS) v. M/S JYOTI VIDYAPEETH TRUST — Rajasthan High Court (2024-11-14)
• PRINCIPAL COMMISSIONER OF INCOME TAX, v. SHRI MADHOPUR KRAYA VIKARYA SAHAKARI SAMITI LIMITED — Rajasthan High Court (2024-11-14)
• MAHA RAM SHARMA S/O KHYALI RAM SHARMA v. INCOME TAX OFFICER — Rajasthan High Court (2024-11-14)
• PRINCIPAL COMMISSIONER OF INCOME TAX-I v. BHARTESH JAIN — Rajasthan High Court (2024-11-14)
• RAKESH KUMAR SAINI v. U O I AND ORS — Rajasthan High Court (2024-11-14)
• PRINCIPAL COMMISSIONER OF INCOME TAX, v. JHUNJHUNU KRAYA VIKRAYA SAHKARI SAMITI LIMITED, — Rajasthan High Court (2024-11-14)
• PR. COMMISSIONER OF INCOME TAX, v. SMT. PALLAVI MISHRA, — Rajasthan High Court (2024-11-14)
• M/S SHRI PREMPURJI GRANIMARBO PRIVATE LIMITED v. THE UNION OF INDIA — Rajasthan High Court (2024-11-14)