AVNEESH JHINGAN,SHUBHA MEHTA

262 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• RAJKUMAR S/O LATE SHRI MOOLCHAND VERMA v. UNION OF INDIA — Rajasthan High Court (2025-04-22)
• RAJASTHAN PRASHASANIK SEWA PARISHAD v. UNION OF INDIA — Rajasthan High Court (2025-04-22)
• M/S. DEVANS MODERN BREWERIES LTD v. UNION OF INDIA — Rajasthan High Court (2025-04-22)
• PARAS MINES AND MINERALS v. UNION OF INDIA — Rajasthan High Court (2025-02-13)
• DR V K JAIN AND ANR v. U O I AND ORS — Rajasthan High Court (2025-01-31)
• M/S RAGHUBALA CONSTRUCTION CO. v. UNION OF INDIA — Rajasthan High Court (2025-01-31)
• R TECH PROMOTERS PVT LTD v. RAJ STATE INDU DEVELO ORS — Rajasthan High Court (2025-01-31)
• M/S BHILWARA JAIPUR TOLL ROAD (P.) LTD. v. CENTRAL BOARD OF INDIRECT TAXEX AND CUSTOMS — Rajasthan High Court (2025-01-30)
• NIRMAL KUMAR BARDIYA, SON OF SAGARMAL KALYANMAL JAIN v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-01-30)
• SUNIL AGRAWAL S/O GHANSHYAM AGARWAL v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-01-30)