AVNEESH JHINGAN,PRAVEER BHATNAGAR

52 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• GOVIND RAM MITTAL S/O LATE SH. TARA CHAND MITTAL v. UNION OF INDIA — Rajasthan High Court (2025-10-17)
• TATA ENGINEERING AND LOCOMOTIVE v. STATE AND ORS — Rajasthan High Court (2025-10-17)
• TATA ENGINEERING AND LOCOMOTIVE v. STATE AND ORS — Rajasthan High Court (2025-10-17)
• ANWAR UL HAQ S/O LATE SHRI MOHD. SIRAJ UL HAQ v. DR. R. VENKATESHWARAN, PRINCIPAL SECRETARY — Rajasthan High Court (2025-10-17)
• JAIVEER ALIAS VEER ALIAS BEER ALIAS BHANDARI S/O SHRI GIRRAJ SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-17)
• BANWARI S/O GANESH, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-16)
• M/S. SHUBH LAXMI CRANE AND ENGINEERS v. UNION OF INDIA — Rajasthan High Court (2025-10-14)
• SMT. SITA DEVI W/O SHRI DHARMENDRA HARIJAN v. DEPUTY COMMISSIONER, INCOME TAX (BENAMI TRANSACTION) — Rajasthan High Court (2025-10-14)
• MAHIMA REAL ESTATE PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-10-14)
• DR. SURESH DHAKA S/O SHRI GOVERDHAN SINGH, v. SHRI BHAWANI SINGH DETHA — Rajasthan High Court (2025-10-14)