AVNEESH JHINGAN,MUKESH RAJPUROHIT (V. J.)

40 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S SUBHASH CHEMICAL INDUSTRIE v. STATE OF RAJ AND ORS — Rajasthan High Court (2025-05-28)
• NARENDRA KUMAR MODI S/O LATE SHRI MAHAVIR PRASAD MODI v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-05-28)
• M/S OM SHIV SHAKTI ASSOCIATES v. STATE OF RAJ AND ORS — Rajasthan High Court (2025-05-28)
• M/S KHANDELWAL MEDICALS v. THE COMMISSIONER, COMMERCIAL TAX DEPARTMENT — Rajasthan High Court (2025-05-28)
• TARUN MODI v. ASSISTANT COMMISSIONER OF INCO — Rajasthan High Court (2025-05-28)
• S K GUPTA AND SONS RETAIL PRIVATE LIMITED v. THE ADDITIONAL DIRECTOR — Rajasthan High Court (2025-05-27)
• M/S. SHRI BALAJI AGRO INDUSTRIES v. UNION OF INDIA — Rajasthan High Court (2025-05-27)
• SHANTI LAL KHINCHI SON OF SHRI BHURA RAM v. INCOME TAX OFFICER — Rajasthan High Court (2025-05-27)
• M/S TATA PROJECTS LIMITED v. THE DEPUTY COMMISSIONER (STATE TAX) — Rajasthan High Court (2025-05-27)
• HOTEL MAYA INTERNATIONAL JAIPUR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-05-27)