AVNEESH JHINGAN,MUKESH RAJPUROHIT

27 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• DEEPSHIKHA KALA SANSTHAN v. COMMISSIONER OF INCOME TAX (EXEMPTIONS) — Rajasthan High Court (2025-05-26)
• SCHOLARS EDUCATION TRUSTS OF INDIA v. ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) — Rajasthan High Court (2025-05-23)
• M/S ARAVALI CARGO MOVERS PVT. LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-23)
• SHOBHIT AGARWAL S/O SURENDRA KUMAR GARG, B/C MAHAJAN, v. SMT NEHA JAIN W/O SHOBHIT AGRAWAL D/O JAYANT KUMAR JAIN B/C AGRAWAL, — Rajasthan High Court (2025-05-23)
• FIRM M/S. NAVAL KISHORI MINES AND MINERALS PRIVATE LIMITED v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-23)
• M/S SHAGUN PACKAGING v. UNION OF INDIA — Rajasthan High Court (2025-05-22)
• PRINCIPAL COMMISSIONER OF INCOME TAX, v. RAM KISHAN VERMA — Rajasthan High Court (2025-05-22)
• PRINCIPAL COMMISSIONER OF INCOME TAX, v. RAM KISHAN VERMA — Rajasthan High Court (2025-05-22)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX, v. MANOJ KUMAR SHARMA — Rajasthan High Court (2025-05-22)
• PRINCIPAL COMMISSIONER OF INCOME TAX, v. RAM KISHAN VERMA — Rajasthan High Court (2025-05-22)