AVNEESH JHINGAN,MANEESH SHARMA

189 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S SAMAY IRRIGATION PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2025-04-17)
• M/S PARSHAVNATH BUILDERS v. THE PRINCIPAL COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-04-07)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX v. GYANDEEP KHEMKA — Rajasthan High Court (2025-04-07)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S SM DEVELOPERS — Rajasthan High Court (2025-04-07)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S SM DEVELOPERS — Rajasthan High Court (2025-04-07)
• PR. COMMISSIONER OF INCOME TAX, v. M/S MAHENDRA SINGH DHANKHAR HUF — Rajasthan High Court (2025-04-07)
• M/S HEERALAL CHHAGANLAL TANK v. COMMISSIONER OF CUSTOMS — Rajasthan High Court (2025-04-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX-I v. M/S SAHU MINERALS AND PROPERTIES LTD. — Rajasthan High Court (2025-04-04)
• GENERAL MANAGER v. SHAFI AHMAD SON OF SHRI BABU KHAN — Rajasthan High Court (2025-04-04)
• DY. COMMISSIONER OF INCOME TAX v. NATIONAL OIL WELL MAINTENANCE COMPANY — Rajasthan High Court (2025-04-04)