AVNEESH JHINGAN
3,472 recorded High Court judgment(s) · 2014–2025
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| Rajasthan High Court | 3472 |
Disposal nature
| DISPOSED OF | 1660 |
| DISMISSED | 1612 |
| ALLOWED | 133 |
| WITHDRAWN | 62 |
| TRANSFERRED | 3 |
| PEREMPTORY | 1 |
| INTERM ORDER | 1 |
Recent judgments
- MOHAN LAL AND ANR v. UNION BANK OF INDIA — Rajasthan High Court (2025-08-29)
- RATAN LAL AND ORS v. BIRBAL AND ORS — Rajasthan High Court (2025-08-29)
- SMT USHA MATHUR v. RAJ CIVIL SERVICES APPELLATE T — Rajasthan High Court (2025-08-19)
- BHAGWANA RAM v. STATE OF RAJ AND ORS — Rajasthan High Court (2025-08-19)
- SUNITA KUMARI NAGAR W/O SHRI RADHEYSHYAM NAGAR D/O SHRI UCCHAB LAL NAGAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-06)
- RADHEYSHYAM SAINI S/O MANOHAR LAL SAINI v. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION — Rajasthan High Court (2025-08-06)
- GIRDHARI v. STATE OF RAJ AND ORS — Rajasthan High Court (2025-08-01)
- ROSHAN KUMAWAT S/O MAHESH KUMAWAT v. UNIVERSITY OF RAJASTHAN — Rajasthan High Court (2025-08-01)
- HIMMAT SINGH SINGHVI S/O SHRI KANHAIYA LAL SINGHVI v. ASSISTANT MINING ENGINEER — Rajasthan High Court (2025-08-01)
- BHAVESH KUMAR SINGHWAL ORS v. UNIVERSITY OF RAJ AND ORS — Rajasthan High Court (2025-08-01)
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