AVNEESH JHINGAN,BHUWAN GOYAL

561 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SHAILENDRA SINGH DHAKED S/O SHRI SHIV CHARAN LAL v. THE INDIAN COUNCIL OF AGRICULTURE RESEARCH — Rajasthan High Court (2025-07-30)
• HIMMAT KANWAR W/O RAM SINGH v. STATE OF RAJASHTHAN — Rajasthan High Court (2025-07-25)
• LADU SINGH S/O SHRI PRABHU SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-07-25)
• PRAHLAD S/O SH. BODURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-24)
• FAIZAN SON OF KADAR ALI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-07-24)
• MAHESH KUMAR SHARMA S/O SHRI GOPAL LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-24)
• SUWALAL KUMAWAT SON OF SHRI MOOL CHAND KUMAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-24)
• DEVKI AGNIHOTRI W/O SHRI RAGHUNATH SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-24)
• NANURAM S/O PRAHLAD GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-24)
• WASIM S/O SHRI MASUK ALI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-23)