AVNEESH JHINGAN,BALJINDER SINGH SANDHU

242 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SURAJ S/O MOHAN SINGH KUSHWAH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• JAIVEER @ VEER @ VEERI @ BHANDARI S/O SHRI GIRRAJ SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• MADHO SINGH SHEKHAWAT S/O SHRI NATHU SINGH SHEKHAWAT v. DR. A VENKATESWARAN, PRINCIPAL SECRETARY EDUCATION — Rajasthan High Court (2025-10-03)
• MEHTAB SINGH S/O MUKUND SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• SANWARMAL S/O PREMDAS v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• OPEYEMI SIDIQ S/O ADEFEMI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• SMT. RENU W/O SHRI RAM CHANDER v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• RAJPAL @ KALUDDI S/O LATE NIHAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• SONU PRAJAPATI SON OF SHRI JAGDEESH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)
• KOMAL RAO DAUGHTER OF SHRI MANOJ RAO, WIFE OF SHRI BHARAT RAO v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-03)