AVNEESH JHINGAN

869 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• MAHESH VIJAYAGOPAL v. GLOBE CAPITAL MARKET LIMITED & ORS. — Delhi High Court (2026-05-29)
• KRISHNA KUMARI v. RAKESH SINGH — Delhi High Court (2026-05-26)
• SIDDHARTH KAK & ANR. v. NATIONAL SKILL DEVELOPMENT CORPORATION — Delhi High Court (2026-05-26)
• AIR FORCE NAVAL HOUSING BOARD v. M/S N G CONSTRUCTIONS — Delhi High Court (2026-05-26)
• M/S N.G. CONSTRUCTIONS v. AIR FORCE NAVAL HOUSING BOARD — Delhi High Court (2026-05-26)
• KOTAK MAHINDRA PRIME LIMITED v. PIYUSH MATHUR — Delhi High Court (2026-05-26)
• ELECTRONICTENDER.COM (INDIA) PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR MR JITENDRA KOHLI & ANR. v. PANAAYA TECHNOLOGIES PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR MR KAPIL DEV & ANR. — Delhi High Court (2026-05-26)
• AXIS FINANCE LIMITED v. ASHISH PRAKASH — Delhi High Court (2026-05-26)
• NANDINI ENTERPRISING v. RAJASTHAN CO OPERATIVE GROUP HOUSING SOCIETY LTD AND ANR — Delhi High Court (2026-05-25)
• ANAROCK PROPERTY CONSULTANTS PVT LTD v. SHREE VARDHMAN INFRAHOME PVT LTD — Delhi High Court (2026-05-22)