AVNEESH JHINGAN

23,874 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• VIKAS KUMAR@VIKAS v. STATE OF HARYANA — Punjab & Haryana High Court (2024-07-12)
• NEENA RANI v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-10-30)
• SEJ MITTAL @ KAJAL JHA v. STATE OF HARYANA — Punjab & Haryana High Court (2023-10-30)
• LAKHWINDER SINGH ALIAS BEERA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-10-30)
• BALWINDER SINGH ALIAS RUBI v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-10-30)
• JAGSIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-10-30)
• OM PARKASH KAPOOR AND ANOTHER v. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER — Punjab & Haryana High Court (2023-10-30)
• GURPREET SINGH v. STATE OF UT AND OTHERS — Punjab & Haryana High Court (2023-10-30)
• VINOD KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-10-30)
• AMAN SHARMA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-10-30)