AVINASH G. GHAROTE, ABHAY J. MANTRI

650 recorded High Court judgment(s) · 2024–2025

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Courts

Bombay High Court

650

Disposal nature

ALLOWED	172
DISPOSED OFF	155
DISMISSED	131
DISMISSED AS WITHDRAWN	95
C.A. Disposed off	37
RULE ABSOLUTE	15
PARTLY ALLOWED	13
REJECTED	10

Recent judgments

PUSHPA PUNDLIKRAO SARVE AND OTHERS v. ZILLA PARISHAD, BHANDARA THR. ITS CHIEF EXECUTIVE OFFICER AND ANOTHER — Bombay High Court (2025-05-09)
MOIZ KHAN S/O MUNEER KHAN v. S. T. CERTIFICATE VERIFICATION COMMITTEE, AMRAVATI DIVISION, THR. MEMBER/ SECRETARY AND ANR — Bombay High Court (2025-05-09)
SUNIL KANHAIYYALAL JESWANI v. SECRETARY, MINISTRY OF RAILWAY, NEW DELHI AND ANOTHER — Bombay High Court (2025-05-09)
SMT. DR. VAISHALI DEVIDAS MOHOKAR v. NAGPUR MUNICIPAL CORPORATION, NAGPUR THR. THE COMMISSIONER, NAGPUR AND OTHERS — Bombay High Court (2025-05-09)
RAGHUNANDAN DASHRATH PARATE AND OTHERS v. THE S.T. CASTE CERTIFICATE SCRUTINY COMMITTEE, NAGPUR THR. MEMBER SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
HRISHIKESH S/O AJIT DESHPANDE v. THE PRINCIPAL COMMISSIONER OF INCOME-TAX-I, NAGPUR AND OTHERS — Bombay High Court (2025-05-09)
KRISHAN S/O GOPAL LODH, THR. NATURAL GUARDIAN FATHER, GOPAL S/O LAXMAN LODH v. THE DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE, AKOLA, THR. ITS CHAIRMAN — Bombay High Court (2025-05-08)
DINESHDATTA S/O INDRADATTA SHUKLA AND OTHERS v. STATE OF MAHA. THR. ITS PRINCIPAL SECRETARY DEPARTMENT OF ENERGY, MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2025-05-08)
JATIN KISHOR INGALE AND OTHERS v. UNION OF INDIA THR. ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT NEW DELHI AND OTHERS — Bombay High Court (2025-05-08)
HEMRAJ LAHANU THAKUR v. UNION OF INDIA THR.SECY., MINISTRY OF CONSUMER AFFAIRS FOOD AND PUBLIC DISTRIBUTION DEPT. AND ORS. — Bombay High Court (2025-05-08)