LexAUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR
195 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 195 |
Disposal nature
| DISPOSED OF | 92 |
| DISMISSED | 55 |
| WITHDRAWN | 31 |
| ALLOWED | 10 |
| DISPOSED BY NONPV | 4 |
| COMPROMISED | 1 |
| PREMPTORY | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- BAHADUR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-04)
- SUBHASH CHANDRA BHOI v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-04)
- DINESH CHANDRA BHOI v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-04)
- VINOD VAISHNAV v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-04)
- THE STATE OF RAJASTHAN v. HEMLATA MEENA — Rajasthan High Court (2024-04-05)
- P.S. INFRABUILD PVT. LTD. v. UNION OF INDIA — Rajasthan High Court (2024-03-21)
- MAHENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-26)
- MOHAN JAKHAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-11-03)
- INDER SINGH v. UNION OF INDIA — Rajasthan High Court (2023-11-03)
- JASKARAN SINGH BRAR v. UNION OF INDIA — Rajasthan High Court (2023-11-02)