AUGUSTINE GEORGE MASIH,. VIKRAM AGGARWAL

444 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• M/S APOLLO HOSPITALS NORTH LIMITED v. UJJAGAR CONSTRUCTION PVT. LTD. AND ORS. — Punjab & Haryana High Court (2023-05-03)
• NAYATI HEALTHCARE AND RESEARCH NCR PVT LTD v. UJJAGAR CONSTRUCTION PVT LTD AND ORS — Punjab & Haryana High Court (2023-05-03)
• BHAGWAN GUPTA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-04-25)
• RISHI GARG AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-04-25)
• SONEPAT HINDU EDUCATIONAL AND CHARITABLE SOCIETY SONEPAT v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-04-25)
• PUNJAB STATE POWER CORPORATION LTD. v. SARAF ELECTRICALS PVT LTD AND ANR — Punjab & Haryana High Court (2023-04-21)
• GURKIRPAL SINGH v. MUNICIPAL CORPORATION, LUDHIANA AND OTHERS — Punjab & Haryana High Court (2023-04-17)
• RAM NARAYAN YADAV v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-03-17)
• DHARAMBIR SINGH MAAN AND ANR v. CHIEF ADMINISTRATOR AND ANR — Punjab & Haryana High Court (2023-03-17)
• DALVEER SINGH ALIAS DALBEER SINGH v. IMPROVEMENT TRUST, LUDHIANA — Punjab & Haryana High Court (2023-03-16)