AUGUSTINE GEORGE MASIH,. SANDEEP MOUDGIL

830 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• RICHA GUPTA v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2023-05-29)
• NECTAR LIFESCIENCES LIMITED AND ORS v. ABB LIMITED AND ANR. — Punjab & Haryana High Court (2023-03-20)
• SUKHCHAIN v. GRAM PANCHAYAT SINGHPURA KALAN AND ORS — Punjab & Haryana High Court (2023-03-17)
• HAWA SINGH v. GRAM PANCHAYAT SINGHPURA KALAN AND ORS — Punjab & Haryana High Court (2023-03-17)
• PAWAN v. GRAM PANCHAYAT SINGHPURA KALAN AND ORS — Punjab & Haryana High Court (2023-03-17)
• M/S FORD INDIA LIMITED v. M/S EXCEL AUTOMOTIVE PRIVATE LIMITED AND ANOTHER — Punjab & Haryana High Court (2022-12-16)
• RAVINDER SINGH AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2022-12-16)
• KEWAL GARG ALIAS KEWAL KRISHAN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2022-12-16)
• KARAJ SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2022-12-16)
• ASHOK GARG v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2022-12-16)