AUGUSTINE GEORGE MASIH,SAMEER JAIN

399 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• BABBAL SINGH S/O SHRI RATAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-13)
• NISHA JAIN W/O SHRI PRITESH JAIN v. INCOME TAX OFFICER — Rajasthan High Court (2024-03-23)
• THE UNION OF INDIA v. BALLARAM MEENA SON OF LATE SHRI BADRI PRASAD — Rajasthan High Court (2024-02-12)
• LAKHLAN AND QURESHI CONSTRUCTION CO. v. RAJASTHAN APPELLATE AUTHORITY FOR ADVANCE RULING — Rajasthan High Court (2023-12-20)
• MADHHUP JOSHI S/O LATE SHRI R.S. JOSHI v. DEPUTY COMMISSIONER, STATE TAX — Rajasthan High Court (2023-12-18)
• DEDHRAJ CHAUDHARY S/O LATE CHANDRA RAM CHAUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2023-10-30)
• KANHAIYA LAL SON OF SHRI TEJIYA MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-10-30)
• PRATHVI RAJ MEENA S/O KALYAN MEENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-10-30)
• SANWARLAL S/O SHRI RAMLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-10-30)
• VN BUILDTECH PRIVATE LIMITED v. ADJUDICATING OFFICER — Rajasthan High Court (2023-10-30)