AUGUSTINE GEORGE MASIH,. MEENAKSHI I. MEHTA

106 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• BARKHA RAM v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-02-01)
• RAM LAL & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2022-02-01)
• JANG SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-02-01)
• RAJEEV KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-02-01)
• PRITPAL SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-30)
• GURCHARAN SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-30)
• KAILASHO DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-30)
• KISHAN DASS AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2021-09-30)
• RUBINA AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2021-09-30)
• RANJEET SINGH AND OTHERS v. SUPERINTENDING CANAL OFFICER AND OTHERS — Punjab & Haryana High Court (2021-09-30)