AUGUSTINE GEORGE MASIH,. JASJIT SINGH BEDI

57 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/S ANAND ASSOCIATTES v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-05-10)
• GURMEET SINGH v. DIRECTOR LAND RECORDS CUM DIRECTOR CONSOLIDATION AND ANR — Punjab & Haryana High Court (2022-05-10)
• KRISHAN LAL SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-05-10)
• HARI SINGH v. ASSISTANT COLLECTOR 1ST GRADE AND ORS — Punjab & Haryana High Court (2022-05-10)
• KHAJAN SINGH AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-05-10)
• PUNJAB STATE POWER CORPORATION LTD. v. M/S SANGRUR INDUSTRIAL CORPORATION LTD. AND ANOTHER — Punjab & Haryana High Court (2022-05-10)
• KRISHAN LAL SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-05-10)
• PUNJAB STATE POWER CORPORATION LTD. v. M/S SANGRUR INDUSTRIAL CORPORATION LTD. AND ANOTHER — Punjab & Haryana High Court (2022-05-10)
• KUNDAN SINGH AND ANR. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-05-10)
• SUNIL KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-05-10)