AUGUSTINE GEORGE MASIH,. GURMEET SINGH SANDHAWALIA

127 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• RUFTASH KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-09-09)
• NETTAR SINGH NAGRA AND ORS. v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2019-08-28)
• AMIT KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2019-08-27)
• ASEEM TAKYAR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2019-08-27)
• PARDHUMAN GARG v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2019-08-19)
• COURT ON ITS OWN MOTION v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-07-17)
• AAS MOHAMMAD v. STATE OF HARYANA & OS. — Punjab & Haryana High Court (2019-07-17)
• SUMER CHAND & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2019-07-17)
• BALJIT SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2019-07-16)
• GENERAL CATEG. WELFARE FED., PB. AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-07-15)