AUGUSTINE GEORGE MASIH

17,662 recorded High Court judgment(s) · 1990–2024

Courts

Disposal nature

Recent judgments

• SURENDER PARSHAD YADAV v. P.O.L.C. PANIPAT AND ANR. — Punjab & Haryana High Court (2024-10-22)
• PAWAN KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-05-23)
• KULBIR SINGH v. STATE OF HY.TC. — Punjab & Haryana High Court (2024-05-01)
• RAGHBIR KAUR v. HINDUSTAN PETROLEUM CORP. LTD. & ORS — Punjab & Haryana High Court (2024-05-01)
• NAHANI DEVI AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2024-02-16)
• GURNAM SINGH AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-01-09)
• BHUBANESH KUMAR v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2023-07-13)
• SARABJIT SINGH @ SONU @ SABA v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-05-12)
• (O&M) GAJJA v. SAT PAL — Punjab & Haryana High Court (2023-05-01)
• UMED SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2023-02-13)