AUGUSTINE GEORGE MASIH,. ASHOK KUMAR VERMA

793 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• VARINDER KAUR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-08-05)
• NARINDERPAL KAUR AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2022-04-29)
• PARAMJIT SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-29)
• SHRIDHAR PRASAD AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-29)
• HARBANS LAL AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-29)
• JASBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-29)
• SUSHIL KUMAR (RETD.) v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-08)
• PDM RELIGIOUS AND EDUCATIONAL ASSOCIATION AND ORS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2022-04-08)
• STATE OF PUNJAB & ANR. v. RAMANDEEP SINGH & ORS. — Punjab & Haryana High Court (2022-03-15)
• RANJIT SINGH KANDOLA ALIAS RAJA KANDOLA v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2022-03-15)