AUGUSTINE GEORGE MASIH,. ALOK JAIN

248 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• PERNOD RICARD INDIA PRIVATE LIMITED v. UNITED SPIRITS LIMITED — Punjab & Haryana High Court (2023-03-21)
• JARNAIL SINGH AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2023-03-20)
• BABU RAM v. FINANCIAL COMMISSIONER (APPEAL-II), PUNJAB & ORS. — Punjab & Haryana High Court (2023-03-20)
• PUNJAB STATE POWER CORPORATION LTD v. NABHA POWER LTD AND ORS — Punjab & Haryana High Court (2023-01-30)
• PUNJAB STATE POWER CORPORATION LTD v. TALWANDI SABO POWER LTD AND ORS — Punjab & Haryana High Court (2023-01-30)
• DEEPANSHU VERMA v. STATE OF HARYANA — Punjab & Haryana High Court (2023-01-19)
• SUHAIL AHMED BHAT v. N.I.A — Punjab & Haryana High Court (2022-12-19)
• JUGMINDER SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-12-19)
• BITTU SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-12-05)
• NAMAN KEDIA AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-12-05)