AUGUSTINE GEORGE MASIH

2,257 recorded High Court judgment(s) · 2001–2023

Courts

Disposal nature

Recent judgments

• CHATTAR SINGH AND ORS v. MUNICIPAL CORPORATION FARIDABAD — Punjab & Haryana High Court (2023-05-18)
• ADITYA BHATARA v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-01-16)
• DALBIR SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-09-11)
• ASSISTANT EXECUTIVE ENGINEER v. M/S KISAN AGRO INDUSTRIES, INDRI AND ANR — Punjab & Haryana High Court (2016-04-25)
• DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD v. SULEKHA — Punjab & Haryana High Court (2015-12-21)
• S A JAIN SENIOR MODEL SCHOOL &ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-08)
• P.K.R. JAIN SENIOR SECONDARY PUBLIC SCHOOL AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-08)
• S A JAIN SENIOR SECONDARY SCHOOL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-08)
• PATI RAM JANGI RAM AND ORS. v. SATE OF HY. — Punjab & Haryana High Court (2015-09-23)
• CHANDAN DEV SINGLA v. VICE CHANCELLOR, PUNJAB TECHNICAL UNIVERSITY JALANDHAR AND ORS — Punjab & Haryana High Court (2015-09-17)