ATUL SREEDHARAN, . SANJAY DHAR

24 recorded High Court judgment(s) · 2024–2024

Courts

High Court of J&K and Ladakh

Disposed Off	11
Dismissed	7
Dismissed as Infractuous	2
Dismissed as Withdrawn	2
Dismissed for Non Prosecution	2

CHANDER PRABHA v. UT OF J AND K TH JOINT FINANCIAL COMMISSIONER JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-11-18)
SAQLAIN MUJTABA v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPTT JAMMU AND ORS — High Court of J&K and Ladakh (2024-10-25)
SAT PAL SINGH v. UT OF J AND K TH DISTRICT MAGISTRATE JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-10-25)
UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI TH ITS SECRETARY AND OTHERS v. BUDHI SINGH — High Court of J&K and Ladakh (2024-10-25)
ZAKA CHOUDHARY v. UT OF J AND K THROUGH COMMISSIONER SECRETARY TO GOVT GENERAL ADMINISTRATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-10-25)
OM RAJ KATOCH v. STATE FOREST CORPORATION JAMMU TH ITS MANAGING DIRECTOR AND OTHERS — High Court of J&K and Ladakh (2024-10-25)
CHAMEL SINGH AND ORS. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2024-10-25)
ABDUL RASHID MALIK v. U T OF J AND K TH COMMISSIONER SECRETARY PHE JAL SHAKTI DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-10-25)
BALKEES BEGUM v. BHUPINDER KUMAR SECRETARY TO GOVT OF J AND K HEALTH AND MEDICAL EDUCATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-10-25)
CHANDER PRABHA v. U T OF J AND K TH JOINT FINANCIAL COMMISSIONER AND OTHERS — High Court of J&K and Ladakh (2024-10-22)