ATUL SREEDHARAN, . RAJESH SEKHRI

58 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• STATE OF J AND K TH POLICE STATION KATHUA v. MANGA RAM — High Court of J&K and Ladakh (2025-02-28)
• IRSHAD AHMED v. UT OF J AND K TH COMMISSIONER SECRETARY, SOCIAL WELFARE DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-02-28)
• KULDEEP SINGH v. HARVINDER SINGH DEPUTY COMMISSIONER DODA AND ANOTHER — High Court of J&K and Ladakh (2025-02-28)
• DEVINDER SINGH v. NATIONAL INVESTIGATION AGENCY TH ITS SUPERINTENDENT JAMMU — High Court of J&K and Ladakh (2025-02-25)
• UT OF J AND K TH POLICE STATION SIA JAMMU v. MOHD SHARIEF SHAH @SHARIEFFUDDIN AND OTHERS — High Court of J&K and Ladakh (2025-02-25)
• UT OF J AND K KHADI AND VILLAGE INDUSTRIES TH. ITS SECRETARY v. GOURAV SHARMA — High Court of J&K and Ladakh (2025-02-25)
• HINDUSTAN CONSTRUCTION COMPANY LIMITED CHANNI HIMMAT JAMMU TH SACHIN Y KARKHANIS v. UNION OF INDIA TH SECRETARY DEPTT OF REVENUE MINISTRY OF FINANCE NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2025-02-24)
• M.K.PANJABI. v. SURESH SHARMA,ENGINEER -IN -CHEIF AND ANR. — High Court of J&K and Ladakh (2025-02-24)
• RAM KISHORE AND OTHERS v. SHANTMANU FINANCIAL COMMISSIONER EDUCATION DEPARTMENT JAMMU AND ANOTHER — High Court of J&K and Ladakh (2025-02-24)
• SHIV KUMAR v. ROHIT KHAJURIA,DEPUTY COMMISSIONER,KATHUA AND ORS. — High Court of J&K and Ladakh (2025-02-21)