ATUL SREEDHARAN, . PUNEET GUPTA

34 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• SHOWKAT ALI TH MISHAR DIN ALIAS MISHRU v. U T OF J AND K TH PRINCIPAL SECRETARY HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-07-26)
• SAT PAL SHARMA AND OTHERS. v. RAHUL YADAV COMMISSIONER MUNICIPAL CORPORATION JAMMU — High Court of J&K and Ladakh (2024-07-26)
• VINOD SHARMA AND OTHERS v. RAHUL YADAV COMMISSIONER MUNICIPAL CORPORATION JAMMU AND ANOTHER — High Court of J&K and Ladakh (2024-07-26)
• GOURAV KHAJURIA TH SUMAN v. U T OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT AND OTHERS — High Court of J&K and Ladakh (2024-07-24)
• SYED IFTIKHAR ANDRABI v. UNION TERRITORY OF JAMMU AND KASHMIR THROUGH NATIONAL INVESTIGASTION AGENCY JAMMU — High Court of J&K and Ladakh (2024-07-24)
• ZAKIR HUSSAIN v. OM PRAKASH BHAGAT DEPUTY COMMISSIONER RAJOURI AND OTHERS — High Court of J&K and Ladakh (2024-07-24)
• ZAREEFA BANOO, v. STATE OF J AND K THROUGH COMMISSIONER SECRETARY, SCHOOL EDUCATION DEPARTMENT, — High Court of J&K and Ladakh (2024-07-19)
• JAMMU INSTITUTE OF AYURVEDA AND RESEARCH NARDANI JAMMU TH SUMAN SHARMA AND ANOTHER v. SYED ABID RASHEED SHAH ADMINISTRATIVE SECRETARY HEALTH AND MEDICAL EDU DEPTT AND ANOTHER — High Court of J&K and Ladakh (2024-07-19)
• ASHWANI KUMAR v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY HEALTH AND MEDICAL EDUCATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-07-19)
• SUNIL KUMAR SHARMA v. DEPUTY LABOUR COMMISSIONER(APPELLATE AUTHORITY), UNDER PAYMENT OF GRATUITY ACT — High Court of J&K and Ladakh (2024-07-19)